Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(2) in West Bengal Electrical Licensing Rules, 2017 (2)The President may direct the Member-Secretary or any of the officials of Directorate of Electricity to act for or on behalf of him for the necessities as required for the Board.
