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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(IX) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IX)The candidates have to appear personally for counselling if however, for some unavoidable reasons it is not possible for a candidate to appear personally, he/she may send his/her duly authorized representative with Admit Card, original documents, undertaking and authority letter to the effect that allotment made on the basis of choices indicated by such representative shall be binding on him/her (Format for Authority Letter is Form XVI).