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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(1)(a) in The Assam Cinemas (Regulation) Rules, 1960

(a)The Licensing Authority or any officer nominated by it for the purpose of carrying out the duties of the Licensing Authority under the Act and the Rules and for checking that the provisions of the Act, the rules framed thereunder and the conditions of the licence are being duly complied with;