Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 286] [Entire Act] State of Odisha - Subsection Section 286(a) in Grama Panchayats Rules, 1968 (a)The annual administration report shall contain a brief and precise account of the working of the Grama Panchayats, its achievements and failures with reference to targets, if any, fixed along with the subjects of interests.