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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(2)The Selection Committee shall consists of-
(i)The Vice-Chancellor - Ex-Officio Chairperson;
(ii)The Secretary to Government in charge of Department of Rural Development of Panchayat Raj or his nominee not below the rank of Additional Secretary to Government, Department of Rural Development and Panchayat Raj ;
(iii)One expert nominated by the Vice Chancellor;
(iv)The Registrar;
(v)The Director of Social Welfare or his nominee not below the rank of a Joint/Deputy Director;
(vi)The Director of Backward Classes and Minorities or his nominee not below the rank of a Joint/Deputy Director;
(vii)The Director of Women and Child Development or her nominee not below the rank of a Joint/Deputy Director.