Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Delhi Police Thr. Commissioner Of ... on 13 April, 2018
ITEM NO.59 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
IA 122253/2017,122254/2017, in Petition(s) for Special Leave to
Appeal (Crl.) No(s). 8937/2017
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
DELHI POLICE THR. COMMISSIONER OF POLICE & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 13-04-2018 These matters were called on for hearing today.
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
Mr. Ravindra Kumar Verma, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.1. The Ld. Advocate-on-record, Mr. Yoginder Handoo appears for respondent No.1 and seeks one week's time for filing vakalatnama and counter affidavit. One week's time is granted for the same.
Respondent No.3 is duly represented.
Service is not complete on respondent No.2. The Ld. Advocate, Mr. Rabindra Kumar Mohanty, appearing on behalf of Mr.B.V. Balram Das, Advocate-on-record appears for respondent No.2 and seeks time for filing vakalatnama and counter affidavit. Two weeks' time is granted for filing vakalatnama and counter affidavit.
List again on 7.5.2018.
Signature Not Verified Digitally signed by KAPIL MEHTA RUPAM DHAMIJA Date: 2018.04.1815:54:57 IST Registrar
Reason:
rd 13.4.2018