[Cites 0, Cited by 0]
[Section 8]
[Entire Act]
State of West Bengal - Subsection
Section 8(1) in Kolkata Municipal Corporation Building Rules, 2009
| Serial No. | Designation | Trimmed Size (mm) |
| 1 | A0 | 990 x 1198 |
| 2 | A1 | 594 x 990 |
| 3 | A2 | 495 x 594 |
| 4 | A3 | 297 x 495 |
| 5 | A4 | 247 x 297 |
| 6 | A5 | 148 x 247 |