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State of West Bengal - Section

Section 8 in Kolkata Municipal Corporation Building Rules, 2009

8. Sizes of drawing sheets.

(1)All site plans, building plans, elevation and sections shall be on drawing sheets which shall be in any of the sizes specified in the table below:-Drawing Sheet sizes
Serial No. Designation Trimmed Size (mm)
1 A0 990 x 1198
2 A1 594 x 990
3 A2 495 x 594
4 A3 297 x 495
5 A4 247 x 297
6 A5 148 x 247
(2)The plans may be ordinary prints of ferro-paper or other paper or blue printed or ammonia print or computer generated print, but one set of such plans shall be blue printed. Prints of plans shall be on one side of paper only.