Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 81] [Entire Act] State of Maharashtra - Subsection Section 81(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (2)[* * * * *] [Sub-sections (2) and (2A) were deleted by Maharashtra 6 of 1975, Section 24(2).]
