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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(ii) in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

(ii)The seat matrix regarding the Convener and Management quota seats in each specialty in each Minority Medical College shall be prepared by the University every year before counseling and any additional seats permitted by the MCI and the University will be included in the counseling process.