Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] Union of India - Subsection Section 6(3)(b) in Protection of Plant Varieties and Farmers Rights (Community Award from the Gene Fund) Rules, 2018 (b)In any financial year, the award shall not be conferred to more than one community from the same State.