Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 12 in C.U. Shah University First Statutes 2013

12. Other officers.

(1)The University may appoint such other officers as may be necessary for its functioning.
(2)The manner of appointment of other officers of the University and their powers and functions shall be such as may be specified in the Statutes decided by the President from time to time