Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in C.U. Shah University First Statutes 2013

(2)The manner of appointment of other officers of the University and their powers and functions shall be such as may be specified in the Statutes decided by the President from time to time