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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(26)(ii) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(ii)The Energy charge or Variable Charge of temporary tariff category, whichever is applicable, as identified in the Tariff schedule as determined by the Commission from time to time for the concerned Distribution Licensee.