Section 7(1) in The Chhattisgarh Public Services (Promotion) Rules, 2003

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State of Chattisgarh - Subsection

Section 7(1) in The Chhattisgarh Public Services (Promotion) Rules, 2003

(1)Where promotion is to be made on the basis of merit-cum-seniority, the zone of consideration, that is the number of public servants to be considered for promotion out of those eligible public servants in the feeder cadre/part of the service/pay scale of post shall be as under :-

No. of vacancies tobe filled during theyear	No. of persons to beconsidered
1	5
2	8
3	10
4	12
5	14
6	16

The formula for the further calculation shall be that the '4' be added to the double the number of anticipated vacancies.

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State of Chattisgarh - Subsection

Section 7(1) in The Chhattisgarh Public Services (Promotion) Rules, 2003