Madhya Pradesh High Court
The State Of Madhya Pradesh vs Sunil Rathore on 23 January, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 3 of 2023 (THE STATE OF MADHYA PRADESH Vs SUNIL RATHORE) Dated : 23-01-2023 Shri Vishal Panwar - Advocate for applicant.
Counsel for applicant is directed to cure the defect as pointed out by the registry.
List after two weeks.
(ANIL VERMA) JUDGE BDJ Signature Not Verified Signed by: BHUVNESHWAR DATT JOSHI Signing time: 24-01-2023 12:50:42