Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(iii) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977 (iii)"Cart load" means materials carried in a cart drawn by bullock(s) or buffalo(es) [* * *] [Deleted vide Orissa Gazette Extraordinary No. 1181/21.8.1978.]
