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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(vi) in Regulations Under the U.P. Intermediate Education Act, 1921

(vi)Receiving all incomes (excepting stipends, scholarships and Boys' Funds) subscriptions, donations, gifts, dividends, interest, grants, etc. for the institution and meeting financial obligations arising out of its duties and functions.