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[Cites 0, Cited by 0] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(1) in The Coal Mines Regulations, 2011

(1)Where any haulage road, tramline, rail line or haul road passes over a public road, suitable gates shall be Provided to prevent danger to public from a moving tub set or train of tubs, locomotive or machinery and every such gate shall be fitted with a danger signal, and when the natural light is insufficient, also with warning lamps.