(1)Where any haulage road, tramline, rail line or haul road passes over a public road, suitable gates shall be Provided to prevent danger to public from a moving tub set or train of tubs, locomotive or machinery and every such gate shall be fitted with a danger signal, and when the natural light is insufficient, also with warning lamps.(2)Where occupied buildings are situated within 15 metres of any haulage road, tramline, rail line or haul road, a substantial fence shall be provided and maintained between such buildings and the haulage road, tramline, rail line or haul road.Chapter-X Mine Working
