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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1)(d) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(d)to incur such expenditure as shall be necessary for the due discharge of its powers under this section out of the funds placed at its disposal by the Government, from time to time.