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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(1)The Board shall have the following powers and, duties :-
(a)to conduct written tests and hold interviews/counselling and take such other steps as may be considered necessary for making selection of candidates to the professional courses in the professional institutions ;
(b)to select and invite experts and appoint examiners for the purpose specified in clause (a) ;
(c)to appoint Committees of persons specified in clause (b) for the purpose of assisting the Board in making selection to professional courses ; and
(d)to incur such expenditure as shall be necessary for the due discharge of its powers under this section out of the funds placed at its disposal by the Government, from time to time.