Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Madhya Pradesh - Subsection Section 121(1) in The M.P. Factories Rules, 1962 (1)All the registers required to be maintained in pursuance of these rules shall be well bound and shall of size not smaller than the foolscap size.