Section 5 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013
5. Conditions for joining the Pilot Service in Port.
- A person shall not be appointed as a Pilot until and unless he satisfies the Chairman that he fulfills the following conditions, namely:-(a)The conditions of eligibility laid down in regulation 14(b) and 14(c) of the Kandla Port Employees (Recruitment, Seniority and Promotion) Regulations 1964;(b)On the date of appointment as a Probationary Pilot he is of an age not below 25 years but not exceeding 35 years unless otherwise relaxed by the Chairman; and(c)That he possesses the qualifications specified under Regulation 3.Part-III Training and Examination
