Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(b) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013 (b)On the date of appointment as a Probationary Pilot he is of an age not below 25 years but not exceeding 35 years unless otherwise relaxed by the Chairman; and
