Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978 (1)The Board may affiliate an institution for the D.H.M.S. Course of study as per regulations governing affiliation of institutions by the Board.
