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State of Rajasthan - Section

Section 3 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

3. Affiliation, duration and entrance qualifications.

(1)The Board may affiliate an institution for the D.H.M.S. Course of study as per regulations governing affiliation of institutions by the Board.
(2)The D.H.M.S. Course of study shall be spread over a period of 4 ½ years for DHMS Course and six months for internship.
(3)A student, after being declared successful by the Board at the Final D.H.M.S. examination and completion of internship shall be awarded the D.H.M.S. Diploma by the Board.
(4)No candidate shall be admitted to the D.H.M.S. Course of study in an affiliated institution unless:-
(i)He has passed the High School Examination with science subject or an equivalent examination with science:
Provided that if the 1st two years after affiliation students with Science are not available students of Inter/1st year TDC of any faculty may be admitted.
(ii)He has completed 15 years of age on the 1st October of the year in which admission is sought.
(iii)He has found suitable for admission on the basis of merit.