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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Bihar - Subsection

Section 95(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)every vehicle or earth moving equipment is equipped with-
(i)silencers;
(ii)tail lights;
(iii)power and hand brakes;
(iv)reversing alarm; and
(v)search light for forward and backward movement, which are required for safe operation of such vehicle or earth moving equipment.