Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 95 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

95. General Safety.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)every vehicle or earth moving equipment is equipped with-
(i)silencers;
(ii)tail lights;
(iii)power and hand brakes;
(iv)reversing alarm; and
(v)search light for forward and backward movement, which are required for safe operation of such vehicle or earth moving equipment.
(b)the cab vehicle or earth moving equipment is kept at least one metre from the adjacent face of a ground being excavated;
(c)when a crane or shovel are travelling, the boom of such crane or shovel is in the direction of such travel and the bucket or scoop attached to such crane or shovel is raised and without load, except when such travelling is downhill.
Chapter-XIConcrete Work