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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(o) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(o)It is not necessary for the common cadre Employee to get prior permission of the common cadre Authority for applying passports. However, while the employee applies for the passport, it should be informed to the common cadre Authority. It will not be necessary for obtaining No Objection Certificate for travel abroad. However, the leave for the travel abroad be sanctioned by the cadre Authority.