Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Maharashtra - Subsection Section 52(e) in Maharashtra Public Universities Act, 2016 (e)to evolve a mechanism to assist foreign students and migrant Indian students, their admissions and completion of other statutory formalities;
