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State of Maharashtra - Section

Section 52 in Maharashtra Public Universities Act, 2016

52. Powers and Duties of Board of National and International Linkage.

- The Board of National and International Linkages shall have the following powers and duties, namely:-
(a)to work on long term policy and strategy for promotion of inter-linkages with premier national and international universities and institutions;
(b)to evolve a process to collaborate with national and international agencies, universities, colleges and institutions for sharing of academic resources, running joint research and development and teaching programmes, running joint degree programmes with national and international universities, colleges and institutions;
(c)to evolve mechanism for visits of teachers or research and development scientists or experts from industry and other entities, to the university departments, colleges and institutions and vice-versa, and also to work out the details on logistic support for such visitors;
(d)to evolve mechanism for visits of teachers and students from [university departments to national and international universities or institutions] university departments, colleges and institutions to national and international universities, colleges or institutions and vice-versa, and also to work out details on budgetary provisions and logistic support for such visits;
(e)to evolve a mechanism to assist foreign students and migrant Indian students, their admissions and completion of other statutory formalities;
(f)to organize cultural and other activities such as visits of foreign students and migrant Indian students to other parts of India;
(g)to make arrangements for other logistic infrastructure, if any, created by the university for foreign students and migrant Indian students;
(h)to work out budgetary provision for activities of the Board and for providing various services to foreign students and migrant Indian students;
(i)to undertake any other task as may be assigned by the university authorities so as to carry out objectives of the Board of National and International Linkages.