Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(2) in The Assam Enhanced Police Disciplinary Powers Act, 1950 (2)It extends to the whole of Assam and applies to all members of Assam Police Forces and Assam Police Battalion wherever they may be serving.
