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State of Jammu-Kashmir - Section

Section 66 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

66. Supervision and control of the Chairman, Chief Executive.

(1)Chairman of the Board shall preside over the meetings.
(2)Subject to the superintendence of the Board, the general control and direction over all the officers and shall or the Board shall be vested with the Chief Executive Officer.