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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 66(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(2)Subject to the superintendence of the Board, the general control and direction over all the officers and shall or the Board shall be vested with the Chief Executive Officer.