Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 17 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980 17. Execution of work. - Work for which there is provision in the budget shall be executed with the administrative approval of the Board or its delegates.
