Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(2) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (2)The General Manager shall be the chief executive officer of the Authority who shall be accountable to the Board for his actions.
