Section 18 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966
18. Appointment of officers and employees of the Authority. -
(1)The Board shall appoint for the Authority a General Manager, who shall have administrative experience and be preferably an engineer. He shall have, in addition to the functions and duties specified elsewhere in this Act, such functions and duties as may be provided by regulations.(2)The General Manager shall be the chief executive officer of the Authority who shall be accountable to the Board for his actions.(3)The Board may appoint such other officers and employees as it considers necessary for the efficient performance of the functions of the Authority:Provided that in respect of officers and employees whose maximum salary does not exceed Rs. 1,000 per month, the Board may delegate its power to appoint to the General Manager.
