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[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(9)(g) in Tamil Nadu Electricity Grid Code, 2005

(g)Jointing anti termination shall be carried out in accordance with the relevant standards.
(ii)Clearance from Power Telecom Coordination Committee shall be obtained.