Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 5 in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

5. Notification by the State Election Commission containing lists of political parties and the symbols.

(1)The State Election Commission shall, by one or more notifications in the State Gazette, publish lists specifying-
(a)the National parties and the symbols, respectively reserved for them;
(b)the State parties for the State of Haryana and the symbols, respectively reserved for them ; and
(c)the free symbols for the independent candidates.
(2)Every such list shall, as far as possible, be kept up-to-date.