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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1) in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

(1)The State Election Commission shall, by one or more notifications in the State Gazette, publish lists specifying-
(a)the National parties and the symbols, respectively reserved for them;
(b)the State parties for the State of Haryana and the symbols, respectively reserved for them ; and
(c)the free symbols for the independent candidates.