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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Actuaries (Election To The Council) Rules, 2008

(2)The voter in order to cast his vote shall,-
(a)place on his ballot paper a tick mark (v) in the box immediately against the name of the Member he chooses to vote for; and
(b)ensure that he does not vote for more Member than there are vacancies to be filled.