Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(4) in The Rajasthan Veterinary Council Rules, 1988 (4)As for the daily allowances for non-official members, they shall be paid amounts equivalent to those admissible to Class I officials of the Government of Rajasthan.
