Section 93 in Jammu and Kashmir Panchayati Raj Rules, 1996
93. Any other matter of public importance.
- Any voter present in the [Halqa Majlis] [Substituted vide SRO-262 dated 12-7-1999.] may also raise any matter of public importance which shall be discussed and shall be accepted or rejected by a majority vote and the budget shall be recast accordingly.
