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State of Uttar Pradesh - Section

Section 12 in The U.P. Sheera Niyantran Niyamavali, 1974

12. [ Supply and Distribution. [Substituted by U.P. Notification No. 2002 E-2/XIII-2018-254-83, dated 12.7.2018 (w.e.f. 18.7.1974).]

- The occupier of every sugar factory shall submit to the Controller by August 31st each molasses year a statement in Form M.F.9 specifying an approximate estimate of the quantity of molasses to be produced and estimate of quantity of molasses to be transferred or supplied by way of stock transfer or for captive consumption in a sugar factory during the molasses year following along with such other information as is required under the form and upload it on the designated portal of the excise department.]