Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Manipur - Subsection Section 21(2) in Manipur Excise Rules, 1962 (2)The Collector shall, after satisfying himself that the fee has been correctly paid, grant a pass in Form 5 an enter its details in the register.
