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[Entire Act]
State of Manipur - Section
Section 21 in Manipur Excise Rules, 1962
21. Import of overseas foreign liquor by private individuals.
| [Kind of liquor | Rate in bottle | Rate whenimported in bulk | ||
| 1. | (1) | Whisky, brandy, rum, wine, liquor, champagne and other wines | Re. 5.90 P. per bottle containing 600 ml | Re. 7.15 P. per litre |
| (2) | Ditto | Re. 4.72 P. per bottle containing 600 ml | ||
| (3) | Ditto | Re. 3.93 P. per bottle containing 500 ml | ||
| (4) | Ditto | Re. 2.92 P. per bottle containing 375 ml | ||
| (5) | Ditto | Re. 2.38 P. per bottle containing 300 ml | ||
| (6) | Ditto | Re. 1.98 P. per bottle containing 250 ml | ||
| 2. | (1) | Beer, cider, perry, ale and other fermented liquors | Re. 1.20 P. per bottle containing 750 ml. | Re. 1.60 P. per litre |
| (2) | Ditto | Re. 1.06 P. per bottle containing 650 ml. | ||
| (3) | Ditto | Re. 0.98 P. per bottle containing 600 ml. | ||
| (4) | Ditto | Re. 0.60 P. per bottle containing 375 ml. | ||
| (5) | Ditto | Re. 0.53 P. per bottle containing 325 ml. | ||
| (6) | Ditto | Re. 0.48 P. per bottle containing 300 ml. | ||
| (7) | Ditto | Re. 0.40 P. per bottle containing 250 ml.] |