Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Jharkhand - Subsection Section 113(ii) in Bihar Education Code, 1961 (ii)The Sub-Inspector of Schools shall submit the monthly tour diary through the Block Development Officer/Project Executive Officer concerned, who will forward the same to the Deputy Inspector of Schools with such comments as he may like to record.
