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State of Jharkhand - Section

Section 113 in Bihar Education Code, 1961

113. Relationship between the Sub-Inspector and the Block Development Officers/Project Executive Officers.

- (i) The Block Development Officer/Project Executive Officer shall have the full control over the movement of the Sub-Inspector of Schools within the Block. A copy of the tour programme of the Sub-Inspector of Schools shall be sent by him to the Block Development Officer/Project Executive Officer as also to the Sub-divisional Education Officer. The Block Development Officer/Project Executive Officer may ask the tour programme to be adjusted in which case the Sub-Inspector of Schools shall adjust the tour programme accordingly. The Block Development Officer/Project Executive Officer, while asking for such adjustment shall keep the requirements of the Education Code in view and shall send a copy of his order to the Sub-divisional Education Officer.
(ii)The Sub-Inspector of Schools shall submit the monthly tour diary through the Block Development Officer/Project Executive Officer concerned, who will forward the same to the Deputy Inspector of Schools with such comments as he may like to record.
(iii)Casual leave shall be granted to the Sub-Inspector of Schools by the Block Development Officer/Project Executive Officer concerned under intimation to the Sub-divisional Education Officer.
(iv)The Block Development Officer/Project Executive Officer shall be competent to inspect the work of the Sub-Inspector of Schools within the Block.
(G. O. no. 4367, dated the 26th September, 1955 and no. 126, dated the 26th April, 1958.)