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State of Rajasthan - Section

Section 22 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

22. [ [Substituted by Dated 20-4-1998, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 15-5-1998, Page 31]

(1)The Commission shall prepare a Boardwise list of the candidate who are considered suitable for appointment to each grade or category of post. The list so prepared shall be forwarded by the Commission to the concerned Board.
(2)Appointment of the Subordinate and Ministerial staff shall be made by the appointing authority out of the list prepared by the Commission under sub-rule (1) above in the order in which names of the candidates appear in the list.] [Inserted by Notification No. F. 8() (Misc.) (Rules) LSG/95/13868, dated 16.5.2011.]Part-V Procedure for recruitment by promotion and Transfer